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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)the load body of the vehicle is constructed of strong wooden planks or of iron sheets with a minimum height of one and one half metre measured from the floor of the vehicle on all sides;