Delhi High Court - Orders
Prabhakar Kumar Shaw vs Premwati on 28 March, 2026
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 234/2019, CM APPL. 46084/2019 CM APPL. 58104/2024
CM APPL. 58105/2024
PRABHAKAR KUMAR SHAW .....Petitioner
Through: Mr. Prabhakar Kumar Shaw,
Advocate
versus
PREMWATI .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 28.03.2026
1. Matter could not be taken up on 02.03.2026 since it was declared Court Holiday in view of office notification No.64/G-4/Gen-I/DHC dated 27.02.2026.
2. Hon'ble Judge is on leave today.
3. Re-notify on 31st July 2026.
4. Order be uploaded on the website of this Court.
BY ORDER COURT MASTER MARCH 28, 2026/RK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 20:49:37