Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 352 in Civil Court Rules of the High Court of Judicature at Patna 352. Information requiring anything but short answers shall not be given. If any extract from the record is desired the proper course is to apply for a copy.
