Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(d) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982 (d)wilfully fails to delivery to the Central Government any inventory of property and asset forming part of the Amritsar Oil Works; or
