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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(7)(c) in Arunachal Pradesh Urban and Country Planning Act, 2007

(c)any officer of the Local Planning Authority or Local Authority as may be mentioned therein., in such cases and subject to such conditions, if any, as may be specified therein.