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Himachal Pradesh High Court

Vijay Verma vs . State Of H.P. & Others Jom on 18 October, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

18.10.2022 Present:

f 4 = OK October 18, 2022 (Purohit) ah Vijay Verma vs. State of H.P. & others Jom Ms.Pooja Thakur, Advocate, vice i inder . in Chandel, Advocate, for the petitioner" é Mr. Raju Ram Rahi, Deputy Advocate General, for respondents No.1 to 3 and 5.
Mr.Karun Negi, Advocate, 'for ~ dent No.4.
Mr.Manoj Rana, Advotate,' Wice Mr.N.K. Bhalla, Advocate, for resbandents NO.6 to 8.
Py Ny List for heating on 30.11.2022.
(Vivek Singh Thakur) Judge :1: Downloaded on_ - 19/10/2022 20:03:08 ::: cis