Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(7) in The Punjab Agricultural Produce Markets Act, 1961 (7)The powers conferred under this section on the Board and the Committee shall be exercised subject to such rules as may be made in this behalf by the State Government.
