National Green Tribunal
Kamal Tanwar vs Moef on 12 October, 2023
Item No.06 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI.
(Through Physical Hearing with Hybrid VC Option)
Original Application No. 66/2023
Kamal Tanwar ...Applicant
Versus
MOEF & CC & Ors. ...Respondents
Date of hearing: 12.10.2023
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER.
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER.
Applicant: Mr. Mohit Tanwar Proxy Council for applicant.
Respondents: Ms. Vrinda Kapoor, Advocate for DDA (through VC).
ORDER
1. Counter Affidavits have been filed by respondents no. 3 and 5 vide emails dated 11.10.2023 and 09.10.2023 respectively but this Tribunal has not passed any order for issuance of notices to the respondents so far.
2. Learned Counsel for the applicant seek time for producing copy of the relevant documents.
3. Copies of the relevant document be filed by the applicant within two months by email at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF.
4. List this matter on 16.01.2024 for further consideration. O. A. No. 66/2023 Kamal Tanwar Vs MOEF & CC & Ors. -2-
5. Learned Counsel for respondent no. 5 is not required to appear till order for issuance of notice to respondent no. 5 is passed by this Tribunal.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM October 12th, 2023 AG