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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(h)"Cut-off marks" means the highest marks prescribed by the respective authorities in whichever Bachelor degree course it may be and the same shall be based upon the marks valued and obtained in the Higher Secondary School Leaving Certificate Course conducted by the Board of Secondary Examinations, Government of Tamil Nadu, at the higher secondary (plus two) level, and the equivalent marks obtained in the Common Entrance Test by other Students namely, Central Board of Secondary Education or Indian School Leaving Certificate Course or any other State Board of any other State or any other school final (twelfth standard) qualifying certificate.