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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 234(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)cause such bars, chains, or posts to be fixed across or in any street in which any such work of construction or repair is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.