Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 37 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

37. Fees for licence [Sections 7 and (2)(d)].

- Fees for every issue or renewal of a licence under rule 35 shall be [one thousand five hundred rupees] [Substituted vide Haryana Government Notification dated 8-10-1996.].