Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Bengal Presidency - Subsection Section 18(2) in Presidency-Towns Insolvency Act, 1909 (2)An order made under sub- section (1) may be served by sending a copy thereof, under the seal of the Court, by post to the address for
