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Madhya Pradesh High Court

Laxmi Bai vs Bhagoati on 23 October, 2024

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 MCC-2159-2016 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 2159 of 2016 (LAXMI BAI AND OTHERS Vs BHAGOATI AND OTHERS ) Dated : 23-10-2024 Shri Saket Agrawal - Advocate for the applicants.

After arguments at length, learned counsel for the applicants prays for time for further arguments.

As prayed list on 02.12.2024 along with record of S.A. No.201/2004.

(DWARKA DHISH BANSAL) JUDGE SN Signature Not Verified Signed by: SATTYENDAR NAGDEVE Signing time: 24-10-2024 10:25:57