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[Cites 0, Cited by 0] [Section 30G(7)] [Section 30G] [Entire Act]

Union of India - Subsection

Section 30G(7)(b) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(b)The description of tamper-proof seal affixed on such tankers or container or packages shall be entered on the consignment note of each consignment.