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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(3)(o) in Andhra Pradesh Forest Act, 1967

(o)"sandalwood" means the wood derived out of any part of the tree known by its botanical name as Santalum album and includes chips, dust or powder of such wood;