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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(b) in The Punjab Termination of Agreement Act, 2004

(b)"Agreements" means all Agreements relating to the Ravi Beas waters including the Agreement dated 31st December, 1981 signed by the Chief Ministers of the State of Punjab, Haryana and Rajasthan; and