Madhya Pradesh High Court
Rajendra Kumar vs Ashok Kumar on 21 January, 2025
1 SA-3218-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 3218 of 2024 (RAJENDRA KUMAR Vs ASHOK KUMAR AND OTHERS ) Dated : 21-01-2025 Shri V.S.Mishra - Advocate for appellant.
Let record of Trial Court as well as Appellate Court be called for. List immediately after receipt of the record.
(ACHAL KUMAR PALIWAL) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 1/22/2025 12:18:30 PM