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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(13) in The Punjab Factory Rules, 1952

(13)Work with drop hammers and power hammers used in either case for the manufacture of forgings, and work by any person not working with such hammers whose work is carried on in such circumstances and in such a position that Particles or fragments are liable to be thrown off towards his face during work by drop hammers or power hammers.