Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(4) in The Copyright Rules, 2013

(4)Every society shall treat licences fairly, honestly, impartially and courteously and ensure that its dealing with licensees are more transparent.