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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2)(xviii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(xviii)to appoint directly by contractual appointment / deputation/ outsourcing or in any other manner, the staff for carrying out various functions and duties specified by the Act and determine remuneration thereof.