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State of Karnataka - Section

Section 93 in Karnataka Maritime Board Act, 2015

93. Submission of Statements of income and expenditure to Government.

(1)The Board shall annually or often or if directed by the Government so to do, submit statements of its income and expenditure in such form and at such time as the Government may be prescribed.
(2)A copy of all such statements shall be open to inspection of the public at the office of the Board during office hours on payment of such fee for each inspection as may from time to time be specified by the Board.