Section 264(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)The members of a Zila Panchayat, other than Adhyaksha, and [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], and members of a Kshettra Panchayat other than Pramukh and [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).], shall receive such allowances as may be prescribed.
