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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1)(ii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ii)to provide such facilities for marketing of agricultural produce therein as the Director/Board or the Government may from time to time direct;