Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Army And Air Force (Disposal Of Private Property) Act, 1950

(3)It shall come into force on such date as the Central Government may by notification in the Official Gazette, appoint in this behalf.