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Himachal Pradesh High Court

Land Acquisition Collector, Hppwd vs . Baldev Singh on 22 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Land Acquisition Collector, HPPWD Vs. Baldev Singh .

RFA No. 80 of 2018 22.3.2022 Present: Mr.Raju Ram Rahi, Deputy Advocate General, for the appellant.

Ms.Vandana Kumari, advocate, vice Mr.Sanjay Jaswal, Advocate, for the respondent.

file Power of Attorney.

r to Further two weeks time, as prayed, is granted to (Vivek Singh Thakur), Judge.

22nd March, 2022 (Keshav) ::: Downloaded on - 22/03/2022 20:14:45 :::CIS .

::: Downloaded on - 22/03/2022 20:14:45 :::CIS