Himachal Pradesh High Court
Land Acquisition Collector, Hppwd vs . Baldev Singh on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Land Acquisition Collector, HPPWD Vs. Baldev Singh .
RFA No. 80 of 2018 22.3.2022 Present: Mr.Raju Ram Rahi, Deputy Advocate General, for the appellant.
Ms.Vandana Kumari, advocate, vice Mr.Sanjay Jaswal, Advocate, for the respondent.
file Power of Attorney.
r to Further two weeks time, as prayed, is granted to (Vivek Singh Thakur), Judge.
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