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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(b) in The Punjab Home Guards Act, 1947

(b)regulating the organisation, appointment, conditions of service, duties, discipline, arms, accoutrements and clothing of members of the [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950, the words 'East Punjab' has been substituted for the word 'National' by the East Punjab Act 31 of 1949, Section 4.] [Home Guards] [Substituted for the words 'Volunteer Corps' by Punjab Act 42 of 1960, section 2.] and the manner in which they may be called out for service;