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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(d) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

(d)by sending, it by registered post, addressed to that person at his usual or last known place of abode, and