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State of Gujarat - Section

Section 4 in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

4. Superintendence of Fire Service to vest in State.

- The superintendence of, and control over, the Fire Service throughout the State shall vest in the State Government and the Fire Service shall be administered by the State Government in accordance with the provisions of this Act and of any rules made thereunder through such fire officers as the State Government may, from time to time, appoint in this behalf.