Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315(2)] [Section 315] [Entire Act]

State of Karnataka - Subsection

Section 315(2)(f) in Karnataka Panchayat Raj Act, 1993

(f)for excavation of earth and filling up of excavations and depressions injurious to health or offensive to the neighborhood;