Delhi High Court - Orders
Mrs. Rajeshwari vs M Tech Developers Pvt. Ltd on 27 February, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~C-1 to 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 403/2015, CA No. 1701/2015
MRS. RAJESHWARI ..... Petitioner
Through: Mr. Sidhant Bhatia, Advocate
versus
M TECH DEVELOPERS PVT. LTD. ..... Respondent
Through: Mr. Sushil K. Aggarwal & Mr. R.K.
Tripathi, Advocates
+ CO.PET. 860/2015
SMT. RAJ KUMARI ..... Petitioner
Through: Mr. Gaurav Verma, Advocate
versus
M-TECH DEVELOPERS PVT. LTD. ..... Respondent
Through: Mr. Sushil K. Aggarwal & Mr. R.K.
Tripathi, Advocates
+ CO.PET. 882/2015, CA 3518/2015
SANJAY VASHIST ..... Petitioner
Through: Mr. Gopal Singh and Mr. Manish
Vats, Advocates
versus
M-TECH DEVELOPERS LIMITED, ..... Respondent
Through: Mr. Sushil K. Aggarwal & Mr. R.K.
Tripathi, Advocates
+ CO.PET. 971/2015, CA 3845/2015
SH. NIMIT BHARDWAJ ..... Petitioner
Through: Mr. Gopal Singh and Mr. Manish
Vats, Advocates
versus
M-TECH DEVELOPERS LTD. ..... Respondent
Through: Mr. Sushil K. Aggarwal & Mr. R.K.
Tripathi, Advocates
+ CO.PET. 42/2016
DALEL SINGH ..... Petitioner
Through: Mr. Vivek Kumar Tandon and Ms.
Megha Sharma, Advocate
versus
M-TECH DEVELOPERS PVT LTD & ORS. ..... Respondents
Through: Mr. Sushil K. Aggarwal & Mr. R.K.
Tripathi, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.02.2020 List on 27.05.2020.
JYOTI SINGH, J FEBRUARY 27, 2020 rd/