Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(5)(a) in Sri Balaji University, Pune Act, 2019

(a)to call for any information or record from any officer or authority of the University, relating to the affairs of the University ;