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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Cement Control Order, 1973

(2)The stockist shall, if the amount of security deposit at any time falls short of the amount specified in Clause 6, forthwith deposit further security to make up the deficiency on being required by the Licensing Authority so to do.