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Gauhati High Court

Rupam Patowary And 13 Ors vs The State Of Assam And 5 Ors on 29 October, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                 Page No.# 1/4

GAHC010006982019




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C) 224/2019

         1:RUPAM PATOWARY AND 13 ORS.
         S/O LATE NAGEN PATOWARY
         A RESIDENT OF VILL- NAMASHALA, P.O. SARTHEBARY, DIST. BARPETA,
         ASSAM, PIN - 781307.

         2: SAIFUDDIN AHMED
          S/O BASIR UDDIN SK
         A RESIDENT OF VILL- FALIMARI
          P.O. LAKHIPUR

          DIST. GOALPARA
          ASSAM
          PIN - 783129.

         3: NARAYAN CH. RAJA
          S/O LATE BADAN CHANDRA RAJA

         VILL- SILSAKU
         P.O. BAGHARA
         DIST. MORIGAON
         ASSAM

          PIN - 782105.

         4: HITENDRA SARMA
          S/O MONORANJAN SARMA
         VILL- KAWARA
          P.O. PATACHARKUCHI
         DIST. BARPETA
         ASSAM
          PIN - 783126.

         5: KABINDRA DAS
          S/O HARESWAR DAS
                             Page No.# 2/4

VILL- PARAHKUCHI PAM
P.O. RAMPUR (DEKAPARA)

DIST. BARPETA
ASSAM

PIN - 781375

6: NABAJIT DEKA
 S/O BHUDHAR DEKA
TOWN- SARTHEBARI
 P.O. SARTHEBARI
DIST. BARPETA (M)
ASSAM
PIN- 781307.

7: SONTOSH BASUMATARY
 S/O RAJEN BASUMATARY
VILL- MOWAMARI
P.O. LELA
DIST. GOALPARA
ASSAM
PIN - 783124.

8: ANUPAM DAS
 S/O LATE ATUL CH. DAS
VILL AND P.O. DOLGOMA
DIST. GOALPARA
ASSAM

PIN - 783125.

9: PANKAJ RABHA
 S/O LATE DHANANJAY RABHA
VILL- TARAPARA
 P.O. DARANGIRI
DIST. GOALPARA
ASSAM

PIN - 783134.

10: MIZANUR RAHMAN MONDAL
 C/O SEKENDAR ALI MONDAL
VILL- NAYAPARA PT.I
 P.O. BAHUTI
DIST. GOALPARA
ASSAM
PIN - 783125.
                                                       Page No.# 3/4


11: GANESH LAL KHAKLARY
 S/O PRABIN KHAKLARY
VILL- SALPARA
P.O. MANUPARA
DIST. GOALPARA
ASSAM
PIN - 781325.

12: DIPANKAR KAKATI
 S/O LATE PREMESWAR KAKATI
VILL- LECHERA
 P.O. BHETUA
DIST. BARPETA
ASSAM
PIN - 781325.

13: ANUPAM DEKA
 S/O DINESH DEKA
R/O PATSALA
 P.O. PATSALA
DIST. BARPETA
ASSAM
 PIN -781325.

14: NIRMALI CHOUDHURY
W/O NILKANTA KAKATI
R/O PATSALA
 P.O. MUGURIA
DIST. BARPETA
ASSAM
 PIN - 78132

VERSUS

1:THE STATE OF ASSAM AND 5 ORS.
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM,
 EDUCATION (SECONDARY) DEPARTMENT,
DISPUR, GUWAHATI -06.

2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM, KAHILIPARA
 GUWAHATI-19.

3:THE MISSION DIRECTOR RASTRIYA MADHYAMIC SHIKSHA ABHIYAN
ASSAM, KAHILIPARA
 GUWAHATI-19.
                                                                                    Page No.# 4/4


            4:THE UNIVERSITY GRANTS COMMISSION
             BAHADUR SHAH ZAFOR MARG
             NEW DELHI- 110002.

            5:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
             NELSON MANDELA MARG
            VASANT KUNJ, NEW DELHI
             PIN -110070.

            6:THE EASTERN INSTITUTE FOR
             INTEGRATED LEARNING IN MANAGEMENT (EIILM) UNIVERSITY
             (REP. BY VICE- CHANCELLOR)
            JORETHANG, DIST. NAMCHI
             SIKKIM- 737121.
            (REP. BY VICE CHENCELLOR

Advocate for the Petitioner   : MR A R BHUYAN

Advocate for the Respondent : SC, SEC. EDU.




                                      BEFORE
                      HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                            ORDER

Date : 29-10-2019 Mr. S. P. Bhattacharya, learned Standing counsel, Secondary Education Department, prays for some time to file affidavit-in-opposition as regards post-graduate diploma obtained by the petitioners in computer application from Eastern Institute for Integrated Learning in Management (ELIM) University, Sikkim.

The prayer is allowed.

List on 10.12.2019.

JUDGE Comparing Assistant