Gauhati High Court
Rupam Patowary And 13 Ors vs The State Of Assam And 5 Ors on 29 October, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
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GAHC010006982019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 224/2019
1:RUPAM PATOWARY AND 13 ORS.
S/O LATE NAGEN PATOWARY
A RESIDENT OF VILL- NAMASHALA, P.O. SARTHEBARY, DIST. BARPETA,
ASSAM, PIN - 781307.
2: SAIFUDDIN AHMED
S/O BASIR UDDIN SK
A RESIDENT OF VILL- FALIMARI
P.O. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN - 783129.
3: NARAYAN CH. RAJA
S/O LATE BADAN CHANDRA RAJA
VILL- SILSAKU
P.O. BAGHARA
DIST. MORIGAON
ASSAM
PIN - 782105.
4: HITENDRA SARMA
S/O MONORANJAN SARMA
VILL- KAWARA
P.O. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN - 783126.
5: KABINDRA DAS
S/O HARESWAR DAS
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VILL- PARAHKUCHI PAM
P.O. RAMPUR (DEKAPARA)
DIST. BARPETA
ASSAM
PIN - 781375
6: NABAJIT DEKA
S/O BHUDHAR DEKA
TOWN- SARTHEBARI
P.O. SARTHEBARI
DIST. BARPETA (M)
ASSAM
PIN- 781307.
7: SONTOSH BASUMATARY
S/O RAJEN BASUMATARY
VILL- MOWAMARI
P.O. LELA
DIST. GOALPARA
ASSAM
PIN - 783124.
8: ANUPAM DAS
S/O LATE ATUL CH. DAS
VILL AND P.O. DOLGOMA
DIST. GOALPARA
ASSAM
PIN - 783125.
9: PANKAJ RABHA
S/O LATE DHANANJAY RABHA
VILL- TARAPARA
P.O. DARANGIRI
DIST. GOALPARA
ASSAM
PIN - 783134.
10: MIZANUR RAHMAN MONDAL
C/O SEKENDAR ALI MONDAL
VILL- NAYAPARA PT.I
P.O. BAHUTI
DIST. GOALPARA
ASSAM
PIN - 783125.
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11: GANESH LAL KHAKLARY
S/O PRABIN KHAKLARY
VILL- SALPARA
P.O. MANUPARA
DIST. GOALPARA
ASSAM
PIN - 781325.
12: DIPANKAR KAKATI
S/O LATE PREMESWAR KAKATI
VILL- LECHERA
P.O. BHETUA
DIST. BARPETA
ASSAM
PIN - 781325.
13: ANUPAM DEKA
S/O DINESH DEKA
R/O PATSALA
P.O. PATSALA
DIST. BARPETA
ASSAM
PIN -781325.
14: NIRMALI CHOUDHURY
W/O NILKANTA KAKATI
R/O PATSALA
P.O. MUGURIA
DIST. BARPETA
ASSAM
PIN - 78132
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM,
EDUCATION (SECONDARY) DEPARTMENT,
DISPUR, GUWAHATI -06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM, KAHILIPARA
GUWAHATI-19.
3:THE MISSION DIRECTOR RASTRIYA MADHYAMIC SHIKSHA ABHIYAN
ASSAM, KAHILIPARA
GUWAHATI-19.
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4:THE UNIVERSITY GRANTS COMMISSION
BAHADUR SHAH ZAFOR MARG
NEW DELHI- 110002.
5:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
NELSON MANDELA MARG
VASANT KUNJ, NEW DELHI
PIN -110070.
6:THE EASTERN INSTITUTE FOR
INTEGRATED LEARNING IN MANAGEMENT (EIILM) UNIVERSITY
(REP. BY VICE- CHANCELLOR)
JORETHANG, DIST. NAMCHI
SIKKIM- 737121.
(REP. BY VICE CHENCELLOR
Advocate for the Petitioner : MR A R BHUYAN
Advocate for the Respondent : SC, SEC. EDU.
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 29-10-2019 Mr. S. P. Bhattacharya, learned Standing counsel, Secondary Education Department, prays for some time to file affidavit-in-opposition as regards post-graduate diploma obtained by the petitioners in computer application from Eastern Institute for Integrated Learning in Management (ELIM) University, Sikkim.
The prayer is allowed.
List on 10.12.2019.
JUDGE Comparing Assistant