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Andhra Pradesh High Court - Amravati

K Subramanyam vs The State Of Ap on 1 October, 2020

Author: Jitendra Kumar Maheshwari

Bench: Jitendra Kumar Maheshwari

ers pp

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI--

THURSDAY, THE FIRST DAY OF OCTOBER

TWO THOUSAND AND TWENTY

: PRESENT: ae

THE HONOURABLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWARI-
CRIMINAL PETITION NO: 5144 OF 2019

Xv

 

Between:
Katta Subramanyam, S/o Guravaiah. 7
..Petitioner/Accused No.3__
AND -
1. State of Andhra Pradesh, Rep. by its Public Prosecutor, High Court of Andhra
Pradesh, Amaravathi.
2. Yeddala Murali Mohan Reddy, S/o Subbarami Reddy, R/o. Vidyanagar Village,
Kota Mandal, SPSR Nellore District.
(Defacto Complainant) _
...Respondents

Petition under Section 485 of Cr.P.C, praying that in the circumstances stated in the memorandum of grounds filed in support of the Criminal Petition, the High Court may be pleased to quash the entire proceedings in PRC.No.10/2018 against the petitioner on the file of the court of the Judicial Magistrate of First Class, Kota, Nellore--- IA NO: 1 OF 2019 ~ Petition under Section 482 of Cr.P.C praying that in the circumstances stated in the memorandum of grounds filed in support of the petition, the High Court may be pleased to stay all further proceedings in PRC no 10 of 2018 against the petitioner on the file of the Court of the Judicial Magistrate of First Class, Kota, SPSR Nellore District, pending disposal of CRLP No.5144 of 2019, on the file of the High Court. -- The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and Order of the High Court dated 24-09-2020 made herein and upon hearing the arguments of Sri V Sivaprasad Reddy, Advocate for the Petitioner and of Public Prosecutor for Respondent No.1_-- The Court made the following: ORDER "(Through Video Conferencing) Heard learned counsel for the parties. Interim order passed earlier shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders." a | Sd/- M. RAMESH BABU ASSISTAN ITTRUE COPY/! My For ASSISTANT REGISTRAR To,

1. The Judicial Magistrate of First Class, Kota, SPSR Nellore Distriet=

2. One CC to Sri V Sivaprasad Reddy, Advocate [OPUC}~

3. Two CC's to Public Prosecutor, High Court of AP[OUT] ~~

4. One spare copy SP HIGH COURT HC, J DATED: 01/10/2020 CRLP.No.5144 of 2019 EXTENSION OF INTERIM ORDER MEE OF ANDY SS < ie 2 " "

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