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[Cites 0, Cited by 0] [Section 137(5)] [Section 137] [Entire Act]

State of Telangana - Subsection

Section 137(5)(ii) in Greater Hyderabad Municipal Corporation Act, 1955

(ii)[without the sanction of the Corporation and the Government] [Substituted by Act No.3 of 1994.] in respect of the posts upto and inclusive of a Superintendent or any equivalent post carrying the same or similar scale of pay;