Delhi High Court - Orders
Delhi High Court (Original Side) Rules, ... vs Smt. Joginder Kaur & Anr on 7 October, 2021
Author: Asha Menon
Bench: Asha Menon
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 16/2019, O.A.101/2019(under Chapter II, Rule (5) of the
Delhi High Court (Original Side) Rules, 2018 against order dated
09.08.2019 passed by Sh. Devender Kumar, Joint Registrar
(Judicial) in I.A. No.10842/2019) & I.A.6579/2019 (by the
plaintiffs under Order XXXIX Rule 2A read with Section 151
CPC)
MS. RACHNA KAUR & ORS. ..... Plaintiffs
Through: Ms. Apoorva Pandey, Advocate
versus
SMT. JOGINDER KAUR & ANR. ..... Defendants
Through: None
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 07.10.2021
1. It is informed by Ms. Apoorva Pandey, learned counsel for the plaintiff that the parties are still working out a settlement.
2. List before the court on 12th May, 2022.
3. The order be uploaded on the website forthwith.
ASHA MENON, J OCTOBER 07, 2021/ak