Section 59(5) in The Orissa Development Authorities Rules, 1983
(5)The muster roll shall be maintained in such form as may be approved by the Authority and must be written daily before the labourers begin work. Payments shall be made in the presence of the Engineer/member or an officer authorised by him who shall record the disbursement certificate at the foot of the muster roll. Details of measurement shall be recorded in the Measurement Book.
