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[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(7)(e) in Assam Panchayat (Constitution) Rules, 1995

(e)it does not bear the signature of the Officer "authorised under sub-rule (1), as prescribed under clause (iii) or sub-rule (6).