Section 25 in The Company Secretaries (Election to the Council) Rules, 2006
25. Ballot paper.
(1)The ballot paper shall contain, in alphabetical order in English, a list of the candidates validly nominated for a constituency and shall be printed on one side only.(2)Each such ballot paper shall contain the Institute's emblem printed in such manner, as may be decided by the Returning Officer having regard to the security considerations of the ballot paper.
