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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2)(f) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(f)the amount of fees on payment of which and the conditions subject to which, a person may get his name entered, in Part I or II of the Register, under section 15;