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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(4) in The Orissa Bhoodan and Gramdan Rules, 1972

(4)[ The pay of the staff of the Samiti shall be drawn and disbursed only after such posts are sanctioned by the Samiti.] [Re-numbered vide Orissa Gazette Extraordinary No. 1093/28. 6. 1975.]