Gujarat High Court
Govindbhai Prabhudas Patel vs Election Officer Of Sabarkantha ... on 8 December, 2014
Bench: M.R. Shah, R.D.Kothari
C/SCA/16613/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16613 of 2014
=============================================
GOVINDBHAI PRABHUDAS PATEL....Petitioner(s)
Versus
ELECTION OFFICER OF SABARKANTHA DISTRICT COOPERATIVE MILK
PRODUCERS UNION LTD & 1....Respondent(s)
=============================================
Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
NOTICE NOT RECD BACK for the Respondent(s) No. 2
NOTICE SERVED for the Respondent(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.D.KOTHARI
Date : 08/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Ashish Shah, learned advocate appearing on behalf of the private respondents and with the consent of learned advocate appearing on behalf of the petitioner, stand over to 12th December, 2014.
(M.R. SHAH, J.) (R.D. KOTHARI, J.) Ajay Page 1 of 1