Supreme Court - Daily Orders
M/S Sri Srinivasa Constructions vs D. Muralidhar Rao on 13 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.28 COURT NO.3 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).20085/2018
(Arising out of impugned final judgment and order dated 02-05-2018
in CRP No. 6384/2017 passed by the High Court of Judicature at
Hyderabad for the State of Telangana and the State of Andhra
Pradesh)
M/S SRI SRINIVASA CONSTRUCTIONS & ANR. Petitioner(s)
VERSUS
D. MURALIDHAR RAO Respondent(s)
(WITH I.R.)
Date : 13-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. K. Maruthi Rao, Adv.
Ms. Keerthi Prabhakar, Adv.
Mrs. Anjani Aiyagari, AOR
For Respondent(s) Mr. Jayant Bhushan, Sr. Adv.
Mr. Pallav Mongia, AOR
Mr. Sabyasachi Bhandari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.08.16
11:39:46 IST
Reason: