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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(15) in Adoption Regulations, 2017

(15)In case the surrendering biological parent has not claimed back the child during the reconsideration period, the same shall be intimated by the Specialized Adoption Agency to the Child Welfare Committee on completion of sixty days from the date of surrender.