Gauhati High Court
Hussain Ahmed Majumdar vs The State Of Assam And 5 Ors on 2 March, 2020
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
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GAHC010036082020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1566/2020
1:HUSSAIN AHMED MAJUMDAR
S/O- ABDUL MANNAN MAJUMDAR, R/O- VILL. AMINPATTY, P.O. AND P.S.
NAGAON, DIST.- NAGAON, ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY.-06.
2:THE STATE OF ASSAM
THROUGH THE SECY. TO THE GOVT. OF ASSAM
FOREST DEPTT.
DISPUR
GHY.- 781006.
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF
FOREST FORCE ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI- 781037.
4:THE CHIEF CONSERVATOR OF FOREST (T)
UPPER ASSAM ZONE
KACHARIGHAT
GUWAHATI- 781001.
5:THE DIVISIONAL FOREST OFFICER
NAGAON DIVISION
DIST.- NAGAON
ASSAM.
6:M/S. ASSAM VALLEY COLD STORAGE PVT. LTD.
PROPRIETOR
HUMAYUA CHOUDHURY
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S/O- LT. KHALIQUZZAN CHOUDHURY
R/O- MUSLIM PATTY
PO AND PS HOJAI
PIN- 782435
DIST.- NAGAON
ASSAM
Advocate for the Petitioner : MRS. S P HUSSAIN
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 02-03-2020 Heard Ms. S. P. Hussain, learned counsel for the petitioner. Let notice be issued.
Ms. M. Bhattacharjee learned Additional Senior Govt. Advocate accepts notice for respondent nos. 1 to 5. Petitioner shall take steps on the private respondent no.6 by way of registered post with A/D within a period of three days from today. Necessary extra copies be furnished to the learned Senior Govt. Advocate. Notice is made returnable on 4.5.2020.
List on 4.5.2020 alongwith WP(C) No. 2348/2017.
JUDGE Comparing Assistant