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Union of India - Section

Section 26 in Patent Rules, 2003

26. Request for withdrawal.

- [A request for withdrawing the application under sub-section (4) of section 11B shall be made in Form 29.] [Substituted by Notification No. G.S.R. 523(E), dated 16.5.2016 (w.e.f. 2.5.2003).][* * *] [ Sub-Rule (2) omitted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005).]