Section 46 in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965
46. Power of Board to undertake other projects at the instance of others. - The Board may undertake the execution of any housing or other building project at the request of the State Government or with the previous approval of the State Government, at the request of any other person on such terms and conditions as may be agreed upon.
