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State of Maharashtra - Section

Section 12 in The Irrigation laws (Amendment) Act, 1964

12. Insertion of new sections 17A to 17H in Hyderabad XXIV of 1357 F.

- After section 17 of the Hyderabad Irrigation Act, the following new heading and sections shall be inserted, namely :-"Schemes for Compulsory Construction of Watercourses