Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 67 in The Port Of New Mangalore Rules, 1976

67. Making up of slings-Cranes not to be used under Vessel's Coamings.

- Slings of imports goods shall be made up directly under open hatchway of any vessel unloading in the port and under no circumstances the port's cranes shall be employed for the purpose of breaking out or removing goods from under coamings.