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State of Gujarat - Section

Section 2 in Gujarat State Guarantees (Amendment) Act, 1966

2. Amendment of section ??? of Guj. ??? of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), for the letters and figures "Rs. 1,75,00,00,000" the letters and figures "Rs. 3,00,00,00,000" shall be substituted.